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State of West Bengal - Section

Section 51 in West Bengal Shops and Establishments Rules, 1964

51. Penalty.

Whoever contravenes any of the provisions of these rules, shall, on conviction, be punishable with fine which may extend to one hundred rupees, and where the breach is a continuing one, with a further fine which may extend to twenty-five rupees, for every day, after the first, during which the breach continues.