Rajasthan High Court - Jaipur
Ratan Lal Saini S/O Chhittar Lal Saini vs The State Of Rajasthan on 26 February, 2019
Author: Veerendr Singh Siradhana
Bench: Veerendr Singh Siradhana
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 25983/2018
1. Ratan Lal Saini S/o Chhittar Lal Saini, Aged About 45
Years, R/o 2. Haveli Ringus Road Hadota Tehsil Chomu
District Jaipur (Raj.)
2. Shyam Sunder Pareek S/o Shri Jaggannath Prasad
Pareek, Aged About 55 Years, Authorized Signatory Shri
B.s,. Mining Company Opposit Jyoti Petrol Pump Road No
1 V.k.i. Area, Jaipur- 302013
3. Mukesh Kumar Saini S/o Shri Chhitar Mal Saini, Aged
About 42 Years, By Caste- Saini, Resident Of 2 Haveli
Ringus Road Hadota Tehsil Chomu District Jaipur (Raj.)
4. Banwari Lal Saini S/o Shri Chhitar Mal Saini, Aged About
51 Years, Haveli Ringus Road Hadota Tehsil Chomu
District Jaipur (Raj.)
5. Rajkumar Saini S/o Shri Chhitar Mal Saini, Aged About 36
Years, R/s 2,haveli Ringus Road Hadota Tehsil Chomu
District Jaipur (Raj.)
6. Vinod Kumar Saini S/o Shri Virendra Kumar Saini, Aged
About 35 Years, R/s 2, Haveli Ringus Road Hadota Tehsil
Chomu District Jaipur (Raj.)
7. Virendra Kumar Saini S/o Shri Nathu Lal Saini, Aged
About 55 Years, R/o 2, Haveli Ringus Road Hadota Tehsil
Chomu District Jaipur (Raj.)
8. Smt. Nanchhi Devi W/o Virendra Kumar Saini, Aged About
53 Years, R/o 2, Haveli Ringus Road Hadota Tehsil Chomu
District Jaipur (Raj.)
9. Suresh Kumar Saini S/o Shri Rameshwar Lal Saini, Aged
About 42 Years, Resident Of Sadhu Wala Ki Dhani
Mawanda Tehsil Neema Ka Thana Sikar, (Raj.)
10. Rahul Saini S/o Ramswaroop Saini, Aged About 22 Years,
R/o 2,haveli Ringus Road Hadota Tehsil Chomu District
Jaipur (Raj.)
11. Ramswroop Saini S/o Shri Chhittar Lal Saini, Aged About
48 Years, R/o 2, Haveli Ringus Road Hadota Tehsil Chomu
District Jaipur (Raj.)
12. Jitendra Kumar Saini S/o Virendra Kumar Saini, Aged
About 30 Years, R/o 2, Haveli Ringus Road Hadota Tehsil
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Chomu District Jaipur (Raj.)
13. Manish Kumar Saini S/o Virendra Kumar Saini, Aged
About 33 Years, R/o 2. Haveli Ringus Road Hadota Tehsil
Chomu District Jaipur (Raj.)
14. Satish Kumar Saini S/o Jagdish Prasad Saini, Aged About
35 Years, R/o Jaipur Road Industrial Area Ke Samne Wali
Gali Ward No 28 Sikar (Raj)
15. Jagdish Prasad Saini S/o Shri Narayan Lal Saini, Aged
About 65 Years, Near Vikram Gas Goudam Ward No 29
Radha Krishan Pura Sikar (Raj.).
16. Sunil Kumar Saini S/o Jagdish Prasad Saini, Aged About
33 Years, Resident Of 2. Haveli Ringus Road Hadota Tehsil
Chomu District Jaipur (Raj.)
17. Suresh Kumar Saini S/o Shri Jagdish Prasad Saini, Aged
About 42 Years, R/o Doul Kot Ki Dhani Manda ,gordhan
Pura Manda Palsana District Sikar (Raj.)
18. Mahendra Kumar Saini S/o Nathu Lal Saini, Aged About
42 Years, R/o 2. Haveli Ringus Road Hadota Tehsil Chomu
District Jaipur (Raj.)
19. Surendra Kumar Saini S/o Shri Bhanwar Lal Saini, Aged
About 22 Years, Resident Of 2. Haveli Ringus Road Hadota
Tehsil Chomu District Jaipur (Raj.)
20. Mahesh Kumar Saini S/o Shri Devi Sahay Saini, Aged
About 38 Years, 2. Haveli Ringus Road Hadota Tehsil
Chomu District Jaipur (Raj.)
21. Saroj Devi W/o Mahesh Kumar Saini, Aged About 33
Years, 2. Haveli Ringus Road Hadota Tehsil Chomu District
Jaipur (Raj.)
22. Rajesh Kumar Saini S/o Shri Devi Sahay Saini, Aged
About 30 Years, R/o 2. Haveli Ringus Road Hadota Tehsil
Chomu District Jaipur (Raj.)
23. Dinesh Kumar Saini S/o Devi Sahay Saini, Aged About 35
Years, R/o 2. Haveli Ringus Road Hadota Tehsil Chomu
District Jaipur (Raj.)
24. Nathu Lal Saini S/o Mangu Lal Mali, Aged About 65 Years,
R/o 167, Maliyo Ka Mohalla ,mahar Kala Chomu, Tehsil
Chomu District Jaipur (Raj.)
25. Chhitar Mal Saini S/o Shri Narayan Lal Saini, Aged About
71 Years, R/o R/o 2. Haveli Ringus Road Hadota Tehsil
Chomu District Jaipur (Raj.)
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26. Santosh W/o Ratan Lal, Aged About 22 Years, R/o 2.
Haveli Ringus Road Hadota Tehsil Chomu District Jaipur
(Raj.)
27. Vijendra Kumar Saini S/o Ratan Lal Saini, Aged About 20
Years, R/o 2. Haveli Ringus Road Hadota Tehsil Chomu
District Jaipur (Raj.)
28. Om Prakesh Saini S/o Bhanwar Lal Saini, Aged About 42
Years, R/o Ward No 1 , Lakkha Wali Dhani Chomu District
Jaipur (Raj.)
29. Sanju Devi W/o Mahendra Kumar Saini, Aged About 40
Years, R/o 2. Haveli Ringus Road Hadota Tehsil Chomu
District Jaipur (Raj.)
30. Radhey Shayam Saini S/o Janki Lal, Aged About 46 Years,
R/o 2. Haveli Ringus Road Hadota Tehsil Chomu District
Jaipur (Raj.)
31. Mangi Lal Sharma S/o Shri Kalyan Lal Sharma, Aged
About 60 Years, R/o 2. Haveli Ringus Road Hadota Tehsil
Chomu District Jaipur (Raj.)
32. Vimal Kumar Saini S/o Shri Arjun Lal Saini, Aged About
28 Years, R/o 2. Haveli Ringus Road Hadota Tehsil Chomu
District Jaipur (Raj.)
33. Arjun Lal Saini S/o Shri Nathu Lal Saini, Aged About 52
Years, R/o 2. Haveli Ringus Road Hadota Tehsil Chomu
District Jaipur (Raj.)
34. Hari Narayan Saini S/o Shri Birdhi Chand Saini, Aged
About 48 Years, R/o Karodiyo Ki Dhani Charan Nadi
Bainad Road Nangal Jaisa Bohra Jhotwara Jaipur (Raj.)
35. Meena Devi S/o Shri Arjun Lal Saini, Aged About 48
Years, R/o 2. Haveli Ringus Road Hadota Tehsil Chomu
District Jaipur (Raj.)
36. Om Prakash S/o Shri Bhawan Sahay, Road No 14 Ke Aage
Opp Jodla Tejaji Mandir Harmada Sikar Road Jaipur (Raj.)
37. Bajrang Lal Son Of Shri Kajod Mal, Aged About 37 Years,
Resident Of Chilawali Wali Dhani, Tehsil Srimadhopur/
Mehroli, District Sikar, Rajasthan.
38. Ramesh Kumar Son Of Lallu Lal Saini, Aged About 35
Years, Resident Of 2. Haveli Ringus Road Hadota Tehsil
Chomu District Jaipur (Raj.)
39. Ashish Saini Son Of Shri Banwari Lal Saini, Aged About 27
Years, Resident Of 2. Haveli Ringus Road Hadota Tehsil
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Chomu District Jaipur (Raj.)
40. Ajay Saini Son Of Shri Banwari Lal Saini, Aged About 23
Years, Resident Of 2. Haveli Ringus Road Hadota Tehsil
Chomu District Jaipur (Raj.)
----Petitioners
Versus
1. The State Of Rajasthan, Through Secretary Cum
Commissioner, Transport Department, Government Of
Rajasthan, Jaipur.
2. Regional Transport Authority, Kota Region Kota, Through
Its Secretary.
3. Regional Transport Authority, Sikar Region Sikar Through
Its Secretary.
4. Regional Transport Authority, Ajmer Region Ajmer
Through Its Secretary
5. Regional Transport Authority, Jaipur Region Jaipur
Through Its Secretary
6. The District Transport Officer, Chomu, District- Jaipur
(Raj.)
7. The District Transport Officer, Jaipur, District- Jaipur (Raj.)
8. The District Transport Officer, Sikar, District-Sikar (Raj.)
9. The District Transport Officer, Kota, District- Kota (Raj.)
10. The District Transport Officer, Tonk, District- Ajmer (Raj.)
----Respondents
For Petitioner(s) : Mr. Satish Khandelwal For Respondent(s) : Mr. S.S. Raghav, AAG HON'BLE MR. JUSTICE VEERENDR SINGH SIRADHANA Order 26/02/2019 Counsel for the petitioners, at the very outset, submits that for the present, the petitioners would be satisfied, if the State-
respondents are directed to consider and decide the
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representation of the petitioners scrutinizing case (cases)
individually.
The proposal made, is acceptable to the counsel on behalf of the State-respondents.
In view of the above, petitioners are directed to address comprehensive representation(s) individually detailing out the factual matrix specifically along with supporting documentary evidence, if any, for consideration of the State-respondents within ten days hereinafter.
In case, representation(s) is(are) so addressed within the aforesaid period, the State-respondents are directed to examine the case/cases individually and make reasoned and speaking order as expeditiously as possible in accordance with law; preferably, within a month from the date of receipt of the representation along with a certified copy of this order.
With the observations and directions, as indicated above, the writ proceedings stand closed.
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