Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(1) in The Aadhaar (Authentication) Regulations, 2016

(1)Authentication transaction data shall be retained by the Authority for a period of 6 months, and thereafter archived for a period of five years.