Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66] [Entire Act] State of Chattisgarh - Subsection Section 66(3) in Chhattisagrh Nagarpalika Nirvachan Niyam, 1994 (3)The other covers shall be opened one after another and as each cover is opened; the Returning Officer shall first scrutinise the declaration in From 19-C contained therein.
