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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(6) in Rajasthan Panchayati Raj Act, 1994

(6)No person shall be entitled to be registered in the electoral roll of a ward or constituency more than once.][Substituted by the Rajasthan Panchayati Raj (Amendment) Act, 2000 Section 17, published in Rajasthan Gazette, Extraordinary dated 3.5.2000 with effect from 27.12.1999.]