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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Rajasthan - Subsection

Section 87(2) in University of Udaipur Teachers (Conditions of Service) Rules, 1976

(2)The record of proceedings in such cases shall include:-
(a)a copy of the intimation to the teacher of the proposal to take action against him:
(b)a copy of the statement of allegations communicated to him;
(c)his representation, if any;
(d)the orders of the case together with reasons therefor.