Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40L] [Entire Act] State of Tamilnadu - Subsection Section 40L(2) in Tamil Nadu Forest Act, 1882 (2)The award shall be filed in the office of the Forest Officer and shall he final except as hereinafter provided. Notice of the award shall forthwith be given to all the parties who are interested.
