Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(6) in The Board's Excise Rules, 1965

(6)"Kharian" means the enclosed place, within or attached to a field, in which Ganja or Bhang is processed and stored;