Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 18 in The Western Orissa Development Council Act, 2000

18. Power to issue direction.

- The Government may, from time to time, issue such general or special direction to the Council as it considers necessary or expedient for the purpose of achieving the object of this Act.