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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(a) in Nagar Parishad Nawada Plastic Waste Management Bye-laws, 2018

(a)On and after the date of commencement of these bye-law, there will be a familiarization/warning period till 13th December, 2018 as per notification on Plastic carry bag by Department of Environment, Forest & Climate Change, Government of Bihar, after which, any contravention of this bye-law shall be punishable with fines as prescribed in Schedule-I for every instance of breach of this bye-law.