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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(7) in The Merchant Shipping (Crew Accommodation) Rules, 1960

(7)[Subject to the foregoing provisions of this rule, all lockers, wardrobes, tables, desks, the un-uph olsterd parts of chairs and settees and similar furnishings provided in compliance with this rule shall be made of polished hardwood rustproof metal or other smooth and impervious material not likely to crack, warp or become corroded. All furniture provided in sleeping rooms shall be so made as not to be likely to harbour vermin readily removable for cleaning purposes.] [Substituted by G.S.R. 61 dated 6th December, 1967]