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Union of India - Section

Section 3 in The Salaries And Allowances Of Officers Of Parliament And Leaders Of Opposition In Parliament (Amendment) Act, 2002

3. Amendment of section 3 of Act 33 of 1977 .-

In section 3 of the Salary and Allowances of Leaders of Opposition in Parliament Act, 1977 , in sub- section (3), the following proviso shall be inserted, namely:-" Provided that on and from the 17th day of September, 2001 , the sumptuary allowance shall be paid to each Leader of the Opposition at the same rate at which the sumptuary allowance is payable, under section 5 of the Salaries and Allowances of Ministers A t, 1952 (58 of 1952 ), to every other Minister who is a member of the Cabinet."