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[Cites 0, Cited by 0] [Section 357] [Entire Act]

State of Rajasthan - Subsection

Section 357(f) in Rajasthan Land Revenue (Land Records) Rules, 1957

(f)The comparison of the Khatauni Jamabandi from the record of the previous four years and with the current years Khasra is as important as its local verification, as without this comparison, clerical errors and un-authorised changes, if any, cannot be detected. It is, therefore, essential for the inspecting officer to see that this comparison has been carefully and consciously done by the Inspector. For this purpose, ordinarily, the last Khatauni Jamabandi in the hands of the Patwari will have to be examined as the current one is not likely to have been tested by the Inspector before the end of the touring season. The Patwari can produce the Khasra of the same year for the comparison.