Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 580] [Entire Act] State of Odisha - Subsection Section 580(a) in Orissa Municipal Rules, 1953 (a)the building is provided on at least three of its side with an open space of not less than 20 feet in width or of such greater width as may be required by the Executive Officer;