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State of Madhya Pradesh - Section

Section 11 in The M.P. Homoeopathy Council (General) Rules, 1976

11.

All questions at any meeting shall be decided by voting and the votes shall be taken by show of hands or by division or by ballot, as the President may direct and the result of the vote shall be announced by the President and shall be final:Provided that votes shall be taken by ballot or division at a meeting of the Council if three members so desire and ask for it and the method of taking votes by ballot or division shall be determined by the President.