Section 12(4)(a) in Nidhi Rules, 2014

[Cites 0, Cited by 0] [Section 12(4)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(4)(a) in Nidhi Rules, 2014

(a)Proof of Identity (any one of the following)

(i)Passport

(ii)Unique Identification Number

(iii)Income-tax PAN card

(iv)Elector Photo Identity Card

(v)Driving licence

(vi)Ration card