Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 374] [Entire Act] State of Bihar - Subsection Section 374(i) in Civil Court Rules of the High Court of Judicature at Patna (i)has not been clearly, legibly or neatly written or typed and with proper ink;
