Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Telangana - Subsection

Section 21(2)(c) in Telangana Electricity Supply Undertakings (Acquisition) Act, 1954

(c)the obtaining of the particulars necessary for assessing the compensation under this Act;