Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 4 in The National Bank For Agriculture And Rural Development General Regulations, 1982

4. Fees for Directors

.-The Director not being a Managing Director or a whole-time Director, or an officer of Government or of the Reserve Bank of India shall be paid fees by the National Bank as follows:-
(a)For attending meetings of the Board .-Rs. 200 for each meeting.
(b)For attending to any other work for the National Bank .-Such sum as the Board may fix from time to time having regard to the nature and amount of work involved.