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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(3)(a) in The Statutes of the Punjabi University

(a)Each Faculty except the Faculty of Vocational Courses shall consist of the following members :
(i)the Dean of the Faculty;
(ii)all Heads of the University Teaching Departments and the Research Departments in the Faculty;
(iii)all Heads of Post-graduate Departments in the Faculty from the colleges admitted to the privileges of the University;
(iv)all Professors from the University Teaching Departments, Professors in the subjects concerned from the Department of Correspondence Courses and Research Departments;
(v)all the Chairmen of the Boards of Studies, in the Faculty concerned;
(vi)Two Readers and two Lecturers by rotation according to seniority from each University Teaching Departments in the Faculty;
(vii)One Reader and One Lecturer by rotation according to seniority from each concerned subject to Department of Correspondence Courses;
(viii)One Reacher and one Lecturer by rotation according to seniority from each subject/group of subjects in the Research Departments.
(ix)One teacher representing each College out of the teachers of the subject or subjects assigned to the Faculty, with not less than 5 years' teaching experience by rotation according to age;