Supreme Court - Daily Orders
M/S Satsahib Cotton Pressing Factory vs M/S C.A. Galiakotwala And Co. Pvt. Ltd. on 17 September, 2018
Bench: Rohinton Fali Nariman, Indu Malhotra
ITEM NO.8 COURT NO.6 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 18564/2018
(Arising out of impugned final judgment and order dated 09-01-2017
in AP No. 239/2013 passed by the High Court Of Judicature At
Bombay)
M/S SATSAHIB COTTON PRESSING FACTORY Petitioner(s)
VERSUS
M/S C.A. GALIAKOTWALA AND CO. PVT. LTD. Respondent(s)
(I.A. No. 121243-CONDONATION OF DELAY IN FILING)
(I.A. No. 121244-CONDONATION OF DELAY IN REFILING)
Date : 17-09-2018 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. Jagtar Kureel, Adv.
Mr. Baljinder Singh, Adv.
Mr. Devesh Kumar Tripathi, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed as withdrawn with liberty to approach the Division Bench.
(MANAV SHARMA) (TAPAN KUMAR CHAKRABORTY)
COURT MASTER (SH) BRANCH OFFICER
Signature Not Verified
Digitally signed by R
NATARAJAN
Date: 2018.09.18
16:52:29 IST
Reason: