Supreme Court - Daily Orders
Sow Kantabai vs Union Of India on 5 December, 2017
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.18 COURT NO.4 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) NO………/2017
(Diary No(s). 34430/2017)
(Arising out of impugned final judgment and order dated 18-07-2017
in FA No. 2078/2016 passed by the High Court Of Judicature At
Bombay At Aurangabad)
SOW KANTABAI & ANR. Petitioner(s)
VERSUS
UNION OF INDIA Respondent(s)
(IA No.127220/2017-CONDONATION OF DELAY IN FILING)
Date : 05-12-2017 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Debasis Misra, AOR
Mr. Raj Kumar Rajput, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(MEENAKSHI KOHLI) (KAILASH CHANDER) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by MEENAKSHI KOHLI Date: 2017.12.05 17:51:30 IST Reason: