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[Cites 0, Cited by 0] [Section 22(5)] [Section 22] [Entire Act]

State of Bihar - Subsection

Section 22(5)(b) in Bihar Electricity Regulatory Commission (Consumer Grievance Redressal Forum and Electricity Ombudsman) Regulations, 2006

(b)in case aggrieved by the award prefer an appeal to the Commission.