Dr. Jay Prakash Sharma vs Union Of India on 2 May, 2022

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Madhya Pradesh High Court

Dr. Jay Prakash Sharma vs Union Of India on 2 May, 2022

Bench: Ravi Malimath

                                   1
              IN THE HIGH COURT OF MADHYA PRADESH
                           AT JABALPUR
                                 BEFORE
                 HON'BLE SHRI JUSTICE RAVI MALIMATH,
                              CHIEF JUSTICE
                                    &
           HON'BLE SHRI JUSTICE PURUSHAINDRA KUMAR KAURAV
                           ON THE 2nd OF MAY, 2022

                    WRIT PETITION No. 11344 of 2006

           Between:-
           DR. JAY PRAKASH SHARMA S/O LATE SHRI I.P.
           SHARMA, AGED ABOUT 36 YEARS, R/O 163, 9/B,
           SAKET NAGAR BHOPAL (MADHYA PRADESH)

                                                                .....PETITIONER
           (BY MS. MALTI DADARIYA - ADVOCATE IS ABSENT)

           AND

1.         UNION OF INDIA THROUGH : SECRETARY,
           MINISTRY    OF    HUMAN    RESOURCES
           DEVELOPMENT,       DEPARTMENT     OF
           ELEMENTARY EDUCATION AND LITERACY,
           SHASHTRI BHAVAN, NEW DELHI

2.         NATIONAL    COUNCIL   FOR   TEACHER
           EDUCATION, THROUGH ITS CHAIR PERSON,
           HANS BHAWAN, WING-II, BAHADUR SHAH
           ZAFAR MARG, NEW DELHI

                                                             .....RESPONDENTS


       This petition coming on for hearing this day, Hon'ble Shri Justice
Ravi Malimath, Chief Justice passed the following:
                                    ORDER

Petitioner's counsel is absent. She was also absent on 20.12.2021 and 18.04.2022.

It is apparent that the petitioner is not interested to prosecute the case further.

Hence, the writ petition is dismissed.





                  (RAVI MALIMATH)                                                  (PURUSHAINDRA KUMAR KAURAV)
                    CHIEF JUSTICE                                                             JUDGE
 Nitesh
Digitally signed by NITESH PANDEY

DN: c=IN, o=HIGH COURT OF MADHYA PRADESH, ou=JUDICIAL, pseudonym=86489bc20a6a406d98306b23025621ce, postalCode=482001, st=MADHYA PRADESH, serialNumber=d3c43878e5123dcce8275e09def7b0ce2222e9c91b1174c5e2ab8b19437c9ae 5, cn=NITESH PANDEY Date: 2022.05.05 16:17:32 +05'30' Adobe Reader version: 11.0.8

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