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State of Uttar Pradesh - Section

Section 51 in Sanskriti University, Chhata, Mathura, Uttar Pradesh Act, 2016

51. Power of the State Government to issue directions on policy matters.

- The State Government may issue such directions from time to time to the University on policy matters not inconsistent with the provisions of this Act as it may deem necessary. Such directions shall be complied with by the University, failing which the State Government may take a reasoned action against the University.