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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(l) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(l)"first preference" means the figure 1 set opposite the name of a candidate, "second preference" means the figure 2 set opposite the name of a candidate, "third preference" means the figure 3 set opposite the name of candidate, and so on;