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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Maharashtra - Subsection

Section 76(C) in Maharashtra Factories Rules, 1963

(C)For factories employing more than fifty persons - Each first-aid box or cupboard shall contain the following equipment:-
(i)Twenty-four small sterilised dressings
(ii)Twelve medium size sterilised dressings.
(iii)Twelve large size sterilised dressings.
(iv)Twelve large size sterilised burn dressings.
(v)Twelve (15 gm.) packets of sterilised cotton wool
(vi)One (200 ml.) bottle of cetrimide solution (1 per cent) or suitable antiseptic solution
(vii)One (200 ml.) bottle of mercurochrome solution (2 per cent) in water
(viii)One (120 ml.) bottle of salvolatile having the dose and mode of administration indicated on label.
(ix)One pair of scissors
(x)One roll of adhesive plaster (6 cms. x 1 metre)
(xi)Two rolls of adhesive plaster (2 cms. x 1 metre)
(xii)Twelve pieces of sterilised eye-pads in separate sealed packets
(xiii)A bottle containing 100 tablets (each 5 grains) of aspirin or any other analgesic
(xiv)One polythene wash bottle (500 c.c.) for washing eyes.
(xv)Twelve roller bandages 10 cms. wide.
(xvi)Twelve roller bandages 5 cms. wide.
(xvii)Six triangular bandages.
(xviii)One tourniquet
(xix)A supply of suitable splints
(xx)Two packets of safety pins
(xxi)Kidney tray
(xxii)A snake-bite lancet
(xxiii)One (30 ml) bottle containing potassium permanganate crystals
(xxiv)Ointment for burns
(xxv)First-aid leaflet issued by the Directorate General of Factory Advice Service and Labour Institutes, Bombay: