Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 94(1)] [Section 94] [Entire Act]

State of Maharashtra - Subsection

Section 94(1)(i) in Maharashtra Factories Rules, 1963

(i)the workers of each relay shall bear a badge of distinct colour which will identify the worker of one relay from that of the other;