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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(6) in First Statutes of the Indian Institute of Petroleum and Energy, 2018

(6)The agenda for all meetings, except those convened at short notice, as referred to in sub-statute (4), shall be sent to all members of the Council at least seven days before the date of the meeting. Provided that in case of emergency meetings, mere mention of the special issues to be considered in the notice convening the meeting shall suffice in lieu of the detailed item agenda note.