Supreme Court - Daily Orders
Commissioner Of Service Tax, Mumbai - I vs M/S. N.V. Advisory Services Pvt. Ltd. on 5 October, 2015
Bench: Chief Justice, Amitava Roy
ITEM NO.22 COURT NO.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Diary No(s). 16122/2015
COMMISSIONER OF SERVICE TAX, MUMBAI - I Appellant(s)
VERSUS
M/S. N.V. ADVISORY SERVICES PVT. LTD. Respondent(s)
(with appln. (s) for condonation of delay in filing appeal. and
office report)
Date : 05/10/2015 This appeal was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE AMITAVA ROY
For Appellant(s) Mr. Ranjit Kumar, SG
Mr. Sanjai Kumar Pathak, Adv.
Ms. Sunita Hazarika, Adv.
Mr. Aviral Kashyap, Adv.
For Mr. B. Krishna Prasad,Adv.
For Respondent(s) Mr. Tarun Gulati, Adv.
Mr. Niren Sethia, Adv.
Mr. Siddhartha Chowdhury,Adv.
Mr. Alok Pathak, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Notice.
Tag with SLP(C) No.29712 of 2014.
(Neetu Khajuria) (Vinod Kulvi) Sr.P.A. Assistant Registrar Signature Not Verified Digitally signed by NEETU KHAJURIA Date: 2015.10.06 17:51:50 IST Reason: