Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 63 in The Maharashtra Electricity Regulatory Commission (Recruitment and Conditions of Service of Employees) Regulations, 2007

63.

The employees of the Commission shall be entitled to such public holidays as may be declared by the State Government from time to time:Provided that the Commission may direct an employee to work on holidays if the exigencies of service so demand.Leave Travel Concession