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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Uttarakhand - Subsection

Section 6(2) in Dev Sanskriti Vishwavidyalaya Act, 2002

(2)Health. - For the betterment of social and spiritual well being and for physically and mentally healthy life arrangement will be made for intrinsic scientific research in Ayurved and other alternative systems of medicine.