Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 19] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(c) in The Foreign Exchange Management Act, 1999

(c)receive otherwise through an authorised person, any payment by order or on behalf of any person resident outside India in any manner;