Gauhati High Court
Syam Sundar Bhuyan And Anr vs Bidyut Bikash Dutta And 6 Ors on 5 March, 2020
Author: N. Kotiswar Singh
Bench: N. Kotiswar Singh
Page No.# 1/3
GAHC010250882019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
I.A.(Civil) 3366/2019
1:SYAM SUNDAR BHUYAN AND ANR
S/O GAURI DHANKAR BHUYAN
R/O POKAMURA BARUAH GAON
P.O. POKAMURA
P.S. PULIBOR
PIN 785004
2: KRISHNAMONI SAIKIA
D/O LATE KHAGEN SAIKIA
R/O BOKOTA NEMUGURI
DIMORUGURI VILL.
PIN 785674
DIST. SIVASAGAR
ASSAM.
VERSUS
1:BIDYUT BIKASH DUTTA AND 6 ORS.
S/O SHRI MUKUT DUTTA
R/O OLD AMOLAPATTY
GOLAGHAT
DIST. GOLAGHAT
PIN 785621
2:MRIGANKA KISHORE BARUAH
S/O SHRI UTTAM BARUAH
R/O NARENG PACHANI GAON
JAGDUWAR TINI ALI
P.O. TEOK
DIST. JORHAT
ASSAM
PIN 785112
Page No.# 2/3
3:BISHWAJIT DOWARI
S/O SHRI KAMAL DOWARI
R/O RUPAI SIDING
P.S. DOOM DOOMA
DIST. TINSUKIA
ASSAM
PIN 786153 THE DIBRUGARH UNIVERSITY
DIBRUGARH
ASSAM
REPRESENTED BY ITS REGISTRAR
4:THE REGISTRAR
DIBRUGARH UNIVERSITY
DIBRUGARH
ASSAM 786004
5:THE RETURNING OFFICER
DIBRUGARH UNIVERSITY POST GRADUATE STUDENTS UNION ELECTION
2019 DIBRUGARH UNIVERSITY
DIBRUGARH
ASSAM 786004
6:THE SCREENING COMMITTEE
DIBRUGARH UNIVERSITY POST GRADUATE STUDENTS UNION ELECTION
2019
DIBRUGARH UNIVERSITY
DIBRUGARH
ASSAM 786004 REPRESENTED BY THE RETURNING OFFICER
7:GRIEVANCE REDRESSAL CELL
DIBRUGARH UNIVERSITY POST GRADUATE STUDENTS UNION ELECTION
2019
DIBRUGARH UNIVERSITY
DIBRUGARH
ASSAM 786004
Advocate for the Petitioner : MR A C BORBORA
Advocate for the Respondent : MR. P N GOSWAMI
BEFORE
HONOURABLE MR. JUSTICE N. KOTISWAR SINGH
ORDER
Date : 05-03-2020 In view of the order passed today in the connected WP(C) No.7648/2019, no Page No.# 3/3 further order is called for in this Interlocutory Application. Interlocutory Application shall accordingly stand disposed of.
JUDGE Comparing Assistant