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Gauhati High Court

Syam Sundar Bhuyan And Anr vs Bidyut Bikash Dutta And 6 Ors on 5 March, 2020

Author: N. Kotiswar Singh

Bench: N. Kotiswar Singh

                                                           Page No.# 1/3

GAHC010250882019




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)



                                   I.A.(Civil) 3366/2019

         1:SYAM SUNDAR BHUYAN AND ANR
          S/O GAURI DHANKAR BHUYAN
          R/O POKAMURA BARUAH GAON
          P.O. POKAMURA
          P.S. PULIBOR
          PIN 785004

         2: KRISHNAMONI SAIKIA
          D/O LATE KHAGEN SAIKIA
          R/O BOKOTA NEMUGURI
          DIMORUGURI VILL.
          PIN 785674
          DIST. SIVASAGAR
         ASSAM.
         VERSUS

          1:BIDYUT BIKASH DUTTA AND 6 ORS.
          S/O SHRI MUKUT DUTTA
          R/O OLD AMOLAPATTY
          GOLAGHAT
          DIST. GOLAGHAT
          PIN 785621

          2:MRIGANKA KISHORE BARUAH
          S/O SHRI UTTAM BARUAH
          R/O NARENG PACHANI GAON
          JAGDUWAR TINI ALI
          P.O. TEOK
          DIST. JORHAT
          ASSAM
          PIN 785112
                                                                        Page No.# 2/3

           3:BISHWAJIT DOWARI
            S/O SHRI KAMAL DOWARI
            R/O RUPAI SIDING
            P.S. DOOM DOOMA
            DIST. TINSUKIA
           ASSAM
            PIN 786153 THE DIBRUGARH UNIVERSITY
            DIBRUGARH
           ASSAM
            REPRESENTED BY ITS REGISTRAR

            4:THE REGISTRAR
            DIBRUGARH UNIVERSITY
            DIBRUGARH
            ASSAM 786004

            5:THE RETURNING OFFICER
            DIBRUGARH UNIVERSITY POST GRADUATE STUDENTS UNION ELECTION
            2019 DIBRUGARH UNIVERSITY
            DIBRUGARH
            ASSAM 786004

            6:THE SCREENING COMMITTEE
            DIBRUGARH UNIVERSITY POST GRADUATE STUDENTS UNION ELECTION
            2019
            DIBRUGARH UNIVERSITY
            DIBRUGARH
            ASSAM 786004 REPRESENTED BY THE RETURNING OFFICER

            7:GRIEVANCE REDRESSAL CELL
            DIBRUGARH UNIVERSITY POST GRADUATE STUDENTS UNION ELECTION
            2019
            DIBRUGARH UNIVERSITY
            DIBRUGARH
            ASSAM 786004

            Advocate for the Petitioner : MR A C BORBORA
            Advocate for the Respondent : MR. P N GOSWAMI


                                    BEFORE
                    HONOURABLE MR. JUSTICE N. KOTISWAR SINGH

                                        ORDER

Date : 05-03-2020 In view of the order passed today in the connected WP(C) No.7648/2019, no Page No.# 3/3 further order is called for in this Interlocutory Application. Interlocutory Application shall accordingly stand disposed of.

JUDGE Comparing Assistant