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State of Maharashtra - Section

Section 91 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

91. Transport Charges.

- The academic officers, academic staff members, other officers and officials of the University and a member of any of the authorities of the University shall be permitted to draw as contingent expenditure on account of taxi fare or transport charges, or other incidental charges, at the rates and on terms and conditions prescribed by the State Government.