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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(11A) in The Bengal Money-Lenders Act, 1940

(11A)[ "Life Insurance Corporation of India" means the Corporation established under sub-section (1) of section 3 of the Life Insurance Corporation Act, 1956;] [Clause (11A) Inserted by W.B. Act 21 of 1965.]