Punjab-Haryana High Court
Hsiidc vs Chunni Lal And Ors on 15 November, 2017
Author: Arun Palli
Bench: Arun Palli
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
RFA No. 700 of 2017 (O&M)
Date of Decision: 15.11.2017
Haryana State Industrial Development Corporation ( now Haryana State Industrial
and Infrastructure Development Corporation Limited), Panchkula
.... Appellant(s)
Vs.
Chunni Lal and others.
.....Respondent(s)
CORAM : HON'BLE MR. JUSTICE ARUN PALLI
***
Present : Mr. Pritam Singh Saini, Advocate for HSIIDC.
Mr. B.K. Bagri, Advocate for the claimant/landowner(s).
Ms. Safia Gupta, Assistant Advocate General, Haryana.
***
ARUN PALLI, J. (Oral)
For order, see the judgment of even date passed in RFA No.4236 of 2016 titled "Haryana State Industrial Development Corporation (now Haryana State Industrial and Infrastructure Development Corporation Limited) Vs. Ram Kanwar (Deceased) through LRs and others."
(ARUN PALLI) JUDGE November 15, 2017 Jyoti-IV Whether speaking/reasoned: Yes/No Whether reportable: Yes/No 1 of 1 ::: Downloaded on - 21-11-2017 02:54:09 :::