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[Cites 0, Cited by 0] [Section 3(7)] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(7)(b) in West Bengal College Service Commission Act, 2012

(b)The full-time members of the Commission shall hold office for a period of four years or till they attain the age of sixty-five years, whichever is earlier; whereas the part-time honorary members shall hold office for a period of four years or till they attain the age of seventy years, whichever is earlier.