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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(2) in Punjab Water Resources (Management and Regulation) Act, 2020

(2)Chairperson or other Members shall hold office for a term, as may be specified, but not exceeding five years at a time, from the date on which he enters upon his office:Provided that, no person shall serve as Chairperson or other Member for more than two terms.