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[Cites 0, Cited by 0] [Section 19(6)] [Section 19] [Entire Act]

State of West Bengal - Subsection

Section 19(6)(b) in The West Bengal University of Health Sciences Act, 2002

(b)the Executive Council may co-opt such persons to a Standing Committee or an ad hoc Committee as it considers suitable and may permit them to attend the meetings of the Executive Council.