Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 174] [Entire Act] State of Haryana - Subsection Section 174(c) in Haryana Municipal Corporation Act, 1994 (c)carry out a survey of the existing quality of sewage disposed of and the manner in which it is disposed of;
