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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(k) in Haryana Lokayukta Act, 2002

(k)"Minister" means a member of the Council of Ministers, other than the Chief Minister by whatever name called, for the State of Haryana, that is to say, Cabinet Minister of State, Deputy Minister and shall also include the Chief Parliamentary Secretary and Parliamentary Secretary;