Supreme Court - Daily Orders
The State Of Gujarat vs Jyotsnaben Bachubhai Dhimmar on 3 August, 2018
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.35 COURT NO.3 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).24505/2018
(Arising out of impugned final judgment and order dated 02-11-2017
in LPA No. 1784/2017 passed by the High Court of Gujarat at
Ahmedabad)
THE STATE OF GUJARAT & ORS. Petitioner(s)
VERSUS
JYOTSNABEN BACHUBHAI DHIMMAR & ANR. Respondent(s)
(WITH I.R. and IA No.97726/2018-CONDONATION OF DELAY IN FILING and
IA No.97727/2018-EXEMPTION FROM FILING O.T.)
Date : 03-08-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Ms. Hemantika Wahi, AOR
Ms. Jesal Wahi, Adv.
Ms. Puja Singh, Adv.
Ms. Vishakha, Adv.
Ms. Mamta Singh, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(SANJAY KUMAR-I) (KAILASH CHANDER) AR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.08.04 13:00:58 IST Reason: