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[Cites 0, Cited by 0] [Section 541] [Entire Act]

State of Uttar Pradesh - Subsection

Section 541(38) in Uttar Pradesh Municipal Corporation Act, 1959

(38)regulating trade in rags, bones, or second-hand clothing, bedding or other similar articles including measures for disinfecting on import or before removal, sale or exposure for sale or use in any manufacturing process of any such article;