Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 673] [Entire Act] State of Haryana - Subsection Section 673(b) in Punjab Jail Manual (b)if not a member of a convalescent or special gang - between the hours of 12 noon and 2 p.m. from the 15th of April to the fifteenth of September (both days inclusive).
