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State of Uttar Pradesh - Section

Section 157 in Rules under the United Provinces Excise Act, 1910

157. Duty on bhang exported.

- The duty on Bhang exported (save under bond) from any of the districts in which collection is permitted is payable before the issue of the pass granted to cover such export. It shall be paid into the sub-treasury at the headquarters of the officer authorized to issue the pass.