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[Cites 0, Cited by 0] [Section 69(1)] [Section 69] [Entire Act]

State of Puducherry - Subsection

Section 69(1)(c) in Pondicherry Court-Fees and Suits Valuation Act, 1972

(c)the fixing by District and Sessions Judge and District Magistrate of the number of process-servers necessary to be employed for the service and execution of processes issued from their respective Courts and the Courts subordinate thereto;