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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Rajasthan - Subsection

Section 45(2) in The Rajasthan Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1981

(2)Every quarter an the barrack shall be so constructed as to afford adequate ventilation protection against heat, wind and rain and shall have smooth, hard and impervious floor surface.