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State of West Bengal - Section

Section 067 in West Bengal Shops and Establishments Rules, 1964

067.

Notification No. 2911-1R/IR-IR-1(B) 64, dated 13th July 1964.—In exercise of the powers conferred by section 25 of the West Bengal Shops & Establishments Act, 1963 (West Bengal Act 13 of 1963) the Governor is pleased hereby to make, after previous publication as required by sub-section (9) of the said section, the following rules, namely :—