Supreme Court - Daily Orders
The Chief Project Manager Dfccil vs Balwant Singh on 20 July, 2018
Bench: Rohinton Fali Nariman, Indu Malhotra
ITEM NO.9 COURT NO.9 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 16430/2018
(Arising out of impugned final judgment and order dated 14-12-2017
in SBCMA No. 1501/2015 passed by the High Court Of Judicature For
Rajasthan At Jodhpur)
THE CHIEF PROJECT MANAGER DFCCIL & ORS. Petitioner(s)
VERSUS
BALWANT SINGH & ORS. Respondent(s)
(IA No. 80545 of 2018-Exem. From filing O.T.)
Date : 20-07-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. Sandeep Sethi, ASG,
Mr. Saurabh Mishra, AOR
Mr. Abhishek Singh, Adv.
For Respondent(s) Ms. Aishwarya Bhati, AOR
UPON hearing the counsel the Court made the following
O R D E R
Application for exemption from filing O.T. is allowed. Issue notice.
Ms. Aishwarya Bhati, Adv. who appears on caveat accepts notice on behalf of the respondents.
(SHASHI SAREEN) (SAROJ KUMARI GAUR)
AR CUM PS BRANCH OFFICER
Signature Not Verified
Digitally signed by
SHASHI SAREEN
Date: 2018.07.21
11:04:43 IST
Reason: